Rakesh Kumar Mishra vs State Of U.P. Thru. Addl. Chief ...
2019 Latest Caselaw 598 ALL

Citation : 2019 Latest Caselaw 598 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Rakesh Kumar Mishra vs State Of U.P. Thru. Addl. Chief ... on 6 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 11172 of 2018
 
Petitioner :- Rakesh Kumar Mishra
 
Respondent :- State Of U.P. Thru. Addl. Chief Secy. Basic Edu. & Ors.
 
Counsel for Petitioner :- Shraddha Agarwal,Prashant Dubey,Praveen Kumar Tripathi,V. Jain
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,Shobhit Mohan Shukla
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the parties.

On the request of learned counsel for the petitioner, list this petition on 13.03.2019.

Order Date :- 6.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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