C/M Gramin Madhyamic Balika ... vs State Of U.P. And 3 Others
2019 Latest Caselaw 585 ALL

Citation : 2019 Latest Caselaw 585 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

C/M Gramin Madhyamic Balika ... vs State Of U.P. And 3 Others on 6 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 47898 of 2017
 

 
Petitioner :- C/M Gramin Madhyamic Balika Vidyalaya Samiti
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- T. Islam,A.B.N.Tripathi,S B Singh
 
Counsel for Respondent :- C.S.C.,Harshvardhan Gupta,Pranesh Dutt Tripathi
 

 
Hon'ble Prakash Padia,J.

Counter affidavit filed on behalf of respondent no.4 is taken on record.

Learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

List on 27.3.2019.

Order Date :- 6.3.2019

Pramod Tripathi

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