Mohammad Shamim vs State Of U.P. And Others
2019 Latest Caselaw 571 ALL

Citation : 2019 Latest Caselaw 571 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Mohammad Shamim vs State Of U.P. And Others on 6 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 48622 of 2010
 

 
Petitioner :- Mohammad Shamim
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Ch. N. A. Khan
 
Counsel for Respondent :- C. S. C.,Irshad Ali,Kshitij Shailendra,Rajvendra Singh,Ravindra Singh
 

 
Hon'ble Prakash Padia,J.

It is contended that counter affidavit was filed in the Registry of this Court on 19.8.2011 and rejoinder affidavit was filed on 30.9.2011, which are not on record.

Office is directed to trace out the same and placed on record.

List in the next cause list.

Order Date :- 6.3.2019

Pramod Tripathi

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