The New India Assurance Co.Ltd. vs Smt. Rukshana Khatoon And Others
2019 Latest Caselaw 564 ALL

Citation : 2019 Latest Caselaw 564 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

The New India Assurance Co.Ltd. vs Smt. Rukshana Khatoon And Others on 6 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3096 of 2004
 

 
Appellant :- The New India Assurance Co.Ltd.
 
Respondent :- Smt. Rukshana Khatoon And Others
 
Counsel for Appellant :- Arun Kumar Shukla
 
Counsel for Respondent :- Komal Mehrotra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

At the request of both the counsel for parties, list in the next cause list.

Order Date :- 6.3.2019

Mukesh

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