Pramod Kumar Agarwal vs State Of U.P. And Anr
2019 Latest Caselaw 508 ALL

Citation : 2019 Latest Caselaw 508 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Pramod Kumar Agarwal vs State Of U.P. And Anr on 5 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 26624 of 2018
 

 
Applicant :- Pramod Kumar Agarwal
 
Opposite Party :- State Of U.P. And Anr
 
Counsel for Applicant :- Rajendra Prasad Tiwari,Smt Alpana Tiwari,Vinay Kumar Tiwari
 
Counsel for Opposite Party :- G.A.,Dhirendra Singh Rajput
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list after ten days. Interim order, if any, is extended till the next date of listing.

Order Date :- 5.3.2019

Masarrat

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