Citation : 2019 Latest Caselaw 474 ALL
Judgement Date : 5 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 115 of 2019 Petitioner :- Ajay Kumar Tiwari And 5 Others Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Subhash Chandra Tiwari Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav,Shakti Shanker Tiwari Hon'ble Prakash Padia,J.
Inspite of the order till date no counter affidavit has been filed by the respondents.
In the circumstances, four weeks further time is granted to learned counsel for the respondents to file counter affidavit.
List in the week commencing 8.4.2019.
Date :- 5.3.2019
Pramod Tripathi
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