Km. Meenu And Anr. vs State Of U.P. And 19 Ors.
2019 Latest Caselaw 457 ALL

Citation : 2019 Latest Caselaw 457 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Km. Meenu And Anr. vs State Of U.P. And 19 Ors. on 5 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 34112 of 2016
 

 
Petitioner :- Km. Meenu And Anr.
 
Respondent :- State Of U.P. And 19 Ors.
 
Counsel for Petitioner :- Ashish Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

Affidavits have already been exchanged between the parties.

Due to paucity of time, the case could not be taken up today.

List on 17.4.2019.

Order Date :- 5.3.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App