Daya Nand Chaturvedi vs The State Of U.P. And Others
2019 Latest Caselaw 456 ALL

Citation : 2019 Latest Caselaw 456 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Daya Nand Chaturvedi vs The State Of U.P. And Others on 5 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 64606 of 2011
 

 
Petitioner :- Daya Nand Chaturvedi
 
Respondent :- The State Of U.P. And Others
 
Counsel for Petitioner :- Radha Kant Ojha,Ramanuj Pandey
 
Counsel for Respondent :- C.S.C.,Dr.H.N. Tripathi,P.N.Shukla,Vimal Chandra Mishra
 

 
Hon'ble Prakash Padia,J.

Affidavits have already been exchanged between the parties.

Due to paucity of time, the case could not be taken up today.

List on 10.4.2019 final disposal.

Order Date :- 5.3.2019

Pramod Tripathi

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