Uma Kant vs State Of U.P. And 3 Others
2019 Latest Caselaw 428 ALL

Citation : 2019 Latest Caselaw 428 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Uma Kant vs State Of U.P. And 3 Others on 5 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3399 of 2019
 

 
Petitioner :- Uma Kant
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ravi Sahu
 
Counsel for Respondent :- C.S.C.,Shravan Kumar Panday
 

 
Hon'ble Prakash Padia,J.

For order see order of date passed in WRIT - A No. - 3397 of 2019.

Order Date :- 5.3.2019

Pramod Tripathi

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