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Sarvan @ Shravan Kumar vs State Of U.P.
2019 Latest Caselaw 364 ALL

Citation : 2019 Latest Caselaw 364 ALL
Judgement Date : 1 March, 2019

Allahabad High Court
Sarvan @ Shravan Kumar vs State Of U.P. on 1 March, 2019
Bench: Devendra Kumar Upadhyaya, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 
Case :- CRIMINAL APPEAL No. - 848 of 2014
 
Appellant :- Sarvan @ Shravan Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- O.P. Tiwari,Anuj Dayal
 
Counsel for Respondent :- Govt. Advocate,R.B.S. Rathaur,Rajesh Kumar
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Hon'ble Rajesh Singh Chauhan,J.

List on 29.03.2019.

Order Date :- 1.3.2019

Suresh/

[Rajesh Singh Chauhan,J.] [Devendra Kumar Upadhyaya,J.]

 

 

 
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