Citation : 2019 Latest Caselaw 2074 ALL
Judgement Date : 29 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 23205 of 2018 Petitioner :- Jagdish Singh Respondent :- State Of U.P. And 6 Others Counsel for Petitioner :- Arvind Kumar Singh,Sanjai Kumar Singh Counsel for Respondent :- C.S.C.,Arvind Kumar Tiwari,Mohd Shere Ali Hon'ble Prakash Padia,J.
On the request of learned counsel for the petitioner, list on 24.4.2019 for final disposal.
Order Date :- 29.3.2019
Pramod Tripathi
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