Priyanka Yadav vs State Of ...
2019 Latest Caselaw 1925 ALL

Citation : 2019 Latest Caselaw 1925 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

Priyanka Yadav vs State Of ... on 28 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 910 of 2019
 
Petitioner :- Priyanka Yadav
 
Respondent :- State Of U.P.Throu.Prin.Secy.Social Welfare Lko.And Ors.
 
Counsel for Petitioner :- Vikrant Raghuvanshi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the petitioner has filed steps, today in the Court, the same is taken on record.

Office to proceed accordingly.

Order Date :- 28.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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