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Kailash Nath Kuril vs State Of U.P. And 2 Others
2019 Latest Caselaw 1915 ALL

Citation : 2019 Latest Caselaw 1915 ALL
Judgement Date : 28 March, 2019

Allahabad High Court
Kailash Nath Kuril vs State Of U.P. And 2 Others on 28 March, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3193 of 2019
 

 
Petitioner :- Kailash Nath Kuril
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sanjay Kumar
 
Counsel for Respondent :- C.S.C.,Mrigraj Singh
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, list in the next cause list.

Order Date :- 28.3.2019

Pramod Tripathi

 

 

 
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