Upendra Pratap Singh And Another vs State Of U.P. And 2 Others
2019 Latest Caselaw 1899 ALL

Citation : 2019 Latest Caselaw 1899 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

Upendra Pratap Singh And Another vs State Of U.P. And 2 Others on 28 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 24218 of 2018
 

 
Petitioner :- Upendra Pratap Singh And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Amar Nath Pandey,Adarsh Singh,Ashok Khare, Sr. Advocate,Indra Raj Singh,Krishna Kumar Singh
 
Counsel for Respondent :- C.S.C.,Mrigraj Singh,Rai Anandi Prasad
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioners, list on 08.4.2019.

Order Date :- 28.3.2019

Pramod Tripathi

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