Amit Kumar Singh vs State Of U.P. And 5 Ors.
2019 Latest Caselaw 1896 ALL

Citation : 2019 Latest Caselaw 1896 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

Amit Kumar Singh vs State Of U.P. And 5 Ors. on 28 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 36401 of 2016
 

 
Petitioner :- Amit Kumar Singh
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- Yogendra Kumar Srivastava,Chandra Narayan Mishra
 
Counsel for Respondent :- C.S.C.,Prabhakar Awasthi,Vikram Bahadur Singh,Vinod Kumar Upadhyay
 

 
Hon'ble Prakash Padia,J.

Two rejoinder affidavits filed today is taken on record.

Affidavits have already been exchanged between the parties.

List on 17.4.2019 for final disposal.

Order Date :- 28.3.2019

Pramod Tripathi

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