Kalu @ Kale Tamang And 3 Others vs State Of U.P.
2019 Latest Caselaw 1879 ALL

Citation : 2019 Latest Caselaw 1879 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

Kalu @ Kale Tamang And 3 Others vs State Of U.P. on 28 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 11177 of 2019
 

 
Applicant :- Kalu @ Kale Tamang And 3 Others
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Prem Chandra Dwivedi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted 20 days' time to seek instructions in the matter.

Put up on 19.4.2019 as unlisted.

Order Date :- 28.3.2019

Masarrat

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