Vishwanath vs Smt. Chandrawati Devi And Anr.
2019 Latest Caselaw 1823 ALL

Citation : 2019 Latest Caselaw 1823 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Vishwanath vs Smt. Chandrawati Devi And Anr. on 27 March, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 536 of 2015
 

 
Appellant :- Vishwanath
 
Respondent :- Smt. Chandrawati Devi And Anr.
 
Counsel for Appellant :- Vivek Prasad Mathur
 
Counsel for Respondent :- Sanjai Kumar Pandey,Ajay Kumar Srivastava,Jeevan Prakash Sharma,Prabhakar Dubey
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

On the request of learned counsel for both the parties, put up this case tomorrow as unlisted.

Order Date :- 27.3.2019

RCT/-

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