Dharam Pal Verma vs Ii Additional District Judge And ...
2019 Latest Caselaw 1811 ALL

Citation : 2019 Latest Caselaw 1811 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Dharam Pal Verma vs Ii Additional District Judge And ... on 27 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 51153 of 2009
 

 
Petitioner :- Dharam Pal Verma
 
Respondent :- Ii Additional District Judge And Others
 
Counsel for Petitioner :- Alok Kumar Yadav
 
Counsel for Respondent :- Deepak Singh,Pramod Kumar Srivastava
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on request of counsel for the petitioner.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 27.3.2019

skv

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