Smt. Sandhya vs State Of U.P. And 3 Others
2019 Latest Caselaw 1781 ALL

Citation : 2019 Latest Caselaw 1781 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Smt. Sandhya vs State Of U.P. And 3 Others on 27 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 27202 of 2018
 

 
Petitioner :- Smt. Sandhya
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shyam Dhar Shukla
 
Counsel for Respondent :- C.S.C.,Raghvendra Pratap Singh
 

 
Hon'ble Prakash Padia,J.

Amendment application filed today is taken on record.

Learned Standing Counsel prays for and is granted three week's time to file counter affidavit to the amendment application.

List on 24.4.2019.

Order Date :- 27.3.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App