Deepti Chauhan vs State Of U.P.Thru.Prin.Secy.And ...
2019 Latest Caselaw 1774 ALL

Citation : 2019 Latest Caselaw 1774 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Deepti Chauhan vs State Of U.P.Thru.Prin.Secy.And ... on 27 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 32700 of 2016
 

 
Petitioner :- Deepti Chauhan
 
Respondent :- State Of U.P.Thru.Prin.Secy.And 3 Others
 
Counsel for Petitioner :- Janardan Prasad Pandey
 
Counsel for Respondent :- C.S.C.,Shyam Krishna Gupta
 

 
Hon'ble Prakash Padia,J.

Learned counsel for the petitioner prays for and is granted two weeks' time to file supplementary affidavit.

List on 24.4.2019.

Order Date :- 27.3.2019

Pramod Tripathi

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