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Brajendra Kumar Pathak And Others vs State Of U.P. And Others
2019 Latest Caselaw 1772 ALL

Citation : 2019 Latest Caselaw 1772 ALL
Judgement Date : 27 March, 2019

Allahabad High Court
Brajendra Kumar Pathak And Others vs State Of U.P. And Others on 27 March, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 26232 of 2011
 

 
Petitioner :- Brajendra Kumar Pathak And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Kshetresh Chandra Shukla,Om Prakash Tripathi,Shivendu Ojha
 
Counsel for Respondent :- C.S.C.,K.S.Kushwaha,Pankaj Tripathi,R.A.Akhatar
 

 
Hon'ble Prakash Padia,J.

Rejoinder affidavit filed today is taken on record.

On request of learned counsel for the parties, list on 10.4.2019 with the liberty to learned counsel for the petitioners to make a mention for taking up the matter out of turn.

Order Date :- 27.3.2019

Pramod Tripathi

 

 

 
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