The Oriental Insurance Co. Alld. vs Subhagi Devi And Ors.
2019 Latest Caselaw 1758 ALL

Citation : 2019 Latest Caselaw 1758 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

The Oriental Insurance Co. Alld. vs Subhagi Devi And Ors. on 27 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 995 of 1999
 

 
Appellant :- The Oriental Insurance Co. Alld.
 
Respondent :- Subhagi Devi And Ors.
 
Counsel for Appellant :- A.K.Singh
 
Counsel for Respondent :- G.K.Gupta
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present for respondent.

As a last chance to him, list on 8.4.2019.

Order Date :- 27.3.2019

Mukesh

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