United India Insurance Co. Ltd. vs Smt. Munni Devi And Others
2019 Latest Caselaw 1756 ALL

Citation : 2019 Latest Caselaw 1756 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

United India Insurance Co. Ltd. vs Smt. Munni Devi And Others on 27 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 731 of 2002
 

 
Appellant :- United India Insurance Co. Ltd.
 
Respondent :- Smt. Munni Devi And Others
 
Counsel for Appellant :- V.C.Dixit
 
Counsel for Respondent :- B.P. Verma,S. Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

At the request of Sri V.C.Dixit-Advocate, list on 8.4.2019.

Order Date :- 27.3.2019

Mukesh

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