O.I.C.Ltd. vs Smt. Jaishri Devi
2019 Latest Caselaw 1745 ALL

Citation : 2019 Latest Caselaw 1745 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

O.I.C.Ltd. vs Smt. Jaishri Devi on 27 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1082 of 1994
 

 
Appellant :- O.I.C.Ltd.
 
Respondent :- Smt. Jaishri Devi
 
Counsel for Appellant :- V.K.Birla
 
Counsel for Respondent :- S.M.Dayal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue fresh notice to the respondents by speed / registered post.

List on 30.4.2019.

Order Date :- 27.3.2019

Mukesh

Download the LatestLaws.com Mobile App