Avneesh Kumar vs Smt. Anju Bharti
2019 Latest Caselaw 1741 ALL

Citation : 2019 Latest Caselaw 1741 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Avneesh Kumar vs Smt. Anju Bharti on 27 March, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 358 of 2018
 

 
Appellant :- Avneesh Kumar
 
Respondent :- Smt. Anju Bharti
 
Counsel for Appellant :- Sumit Daga
 
Counsel for Respondent :- Dhiraj Kumar Pandey
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

Learned counsel for the appellant submits that the appeal may be dismissed as having become infructuous.

Accordingly, appeal is dismissed as infructuous.

Order Date :- 27.3.2019

RCT/-

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