Kamlesh Kumar vs State Of U.P. And 2 Others
2019 Latest Caselaw 1735 ALL

Citation : 2019 Latest Caselaw 1735 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Kamlesh Kumar vs State Of U.P. And 2 Others on 27 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3814 of 2019
 

 
Petitioner :- Kamlesh Kumar
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Prabhakar Awasthi,Rajesh Kumar Singh
 
Counsel for Respondent :- C.S.C.,Mrigraj Singh,Sanjiv Singh
 

 
Hon'ble Prakash Padia,J.

It is contended by Mr. Sanjiv Singh, learned counsel for the respondent no.3 that Management of the institution in question has also preferred a writ petition bearing Writ A No.14553 of 2018.

Put up on 10.4.2019 in the additional cause list along-with Writ A No.14553 of 2018

Order Date :- 27.3.2019

Pramod Tripathi

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