Islamuddin vs State Of Up And Another
2019 Latest Caselaw 1673 ALL

Citation : 2019 Latest Caselaw 1673 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Islamuddin vs State Of Up And Another on 26 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 8944 of 2019
 

 
Applicant :- Islamuddin
 
Opposite Party :- State Of Up And Another
 
Counsel for Applicant :- Sheikh Moazzam Inam
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, put up on 2.4.2019 as unlisted.

Order Date :- 26.3.2019

Masarrat

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