Smt. Shiksha vs State Of U.P. And 3 Others
2019 Latest Caselaw 1664 ALL

Citation : 2019 Latest Caselaw 1664 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Smt. Shiksha vs State Of U.P. And 3 Others on 26 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3538 of 2019
 

 
Petitioner :- Smt. Shiksha
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Paras Nath Singh
 
Counsel for Respondent :- C.S.C.,Shashi Kant Verma
 

 
Hon'ble Prakash Padia,J.

Supplementary affidavit filed today is taken on record.

Put up on 04.4.2019 in the additional cause list. In the meanwhile Mr. S. K. Verma, learned counsel for the District Basic Education Officer, Muzaffar Nagar, will seek instructions in the matter.

Order Date :- 26.3.2019

Pramod Tripathi

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