C/M Janta Purva Madhyamik ... vs State Of U.P. And 2 Others
2019 Latest Caselaw 1662 ALL

Citation : 2019 Latest Caselaw 1662 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

C/M Janta Purva Madhyamik ... vs State Of U.P. And 2 Others on 26 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3763 of 2019
 

 
Petitioner :- C/M Janta Purva Madhyamik Vidyalaya And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Virendra Singh
 
Counsel for Respondent :- C.S.C.,Awadhesh Kumar
 

 
Hon'ble Prakash Padia,J.

Order on Civil Misc. Amendment Application No.2 of 2019

The amendment application is allowed.

The necessary amendment be incorporated within 48 hours.

Order on Writ Petition.

Put up this matter on 2.4.2019 in the additional cause list.

Order Date :- 26.3.2019

Pramod Tripathi

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