Man Singh vs State Of U.P. And 4 Others
2019 Latest Caselaw 1646 ALL

Citation : 2019 Latest Caselaw 1646 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Man Singh vs State Of U.P. And 4 Others on 26 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 7018 of 2018
 

 
Petitioner :- Man Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Sharad Chand Rai
 
Counsel for Respondent :- C.S.C.,Ram Surat Patel
 

 
Hon'ble Prakash Padia,J.

Affidavits have already been exchanged between the parties.

List on 17.4.2019 for final disposal.

Order Date :- 26.3.2019

Pramod Tripathi

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