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Jalauddin Hashmi vs State Of U.P. And Anr.
2019 Latest Caselaw 1645 ALL

Citation : 2019 Latest Caselaw 1645 ALL
Judgement Date : 26 March, 2019

Allahabad High Court
Jalauddin Hashmi vs State Of U.P. And Anr. on 26 March, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3533 of 2017
 

 
Petitioner :- Jalauddin Hashmi
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Petitioner :- S. Shekhar,Prakhar Tandon
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

Vide order dated 10.1.2019 time was granted to learned Standing Counsel to file counter affidavit but till date no counter affidavit has been filed by the respondents.

In the circumstances, three weeks further time is granted to learned Standing Counsel to file counter affidavit.

List on 25.4.2019.

Order Date :- 26.3.2019

Pramod Tripathi

 

 

 
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