Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Kapildev Prasad vs State Of U.P. And 3 Others
2019 Latest Caselaw 1619 ALL

Citation : 2019 Latest Caselaw 1619 ALL
Judgement Date : 26 March, 2019

Allahabad High Court
Kapildev Prasad vs State Of U.P. And 3 Others on 26 March, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 13669 of 2018
 

 
Petitioner :- Kapildev Prasad
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Chandra Prakash Misra,Hritudhwaj Pratap Sahi,Samarath Singh,Sankalp Narain,Sushil Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Arun Kumar,Kandarp Narayan Mishra
 

 
Hon'ble Prakash Padia,J.

Affidavits have already been exchanged between the contesting parties.

List on 17.4.2019 for final disposal.

Order Date :- 26.3.2019

Pramod Tripathi

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter