Ravindra Gupta vs Smt. Kamlesh Agarwal (Deceased) ...
2019 Latest Caselaw 1595 ALL

Citation : 2019 Latest Caselaw 1595 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Ravindra Gupta vs Smt. Kamlesh Agarwal (Deceased) ... on 25 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1102 of 2019
 

 
Petitioner :- Ravindra Gupta
 
Respondent :- Smt. Kamlesh Agarwal (Deceased) And 2 Others
 
Counsel for Petitioner :- Krishna Mohan Garg
 
Counsel for Respondent :- Rama Goel Bansal,Dinesh Kumar
 

 
Hon'ble Manoj Kumar Gupta,J.

Counter affidavit filed today is taken on record.

Three weeks' time is granted to file rejoinder affidavit.

List thereafter.

Interim order is extended till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 25.3.2019

skv

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