Ramesh Prasad vs Fourth Additional Civil Judge ...
2019 Latest Caselaw 1592 ALL

Citation : 2019 Latest Caselaw 1592 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Ramesh Prasad vs Fourth Additional Civil Judge ... on 25 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 261 of 2019
 

 
Petitioner :- Ramesh Prasad
 
Respondent :- Fourth Additional Civil Judge (Senior Division) And 3 Others
 
Counsel for Petitioner :- Prem Chand Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

List after three weeks alongwith office report regarding service of notice upon respondent no.4.

In the meantime, the State-respondent may file counter affidavit.

(Manoj Kumar Gupta, J.)

Order Date :- 25.3.2019

skv

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