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Smt. Prabha Devi vs Geetesh Dwivedi
2019 Latest Caselaw 1588 ALL

Citation : 2019 Latest Caselaw 1588 ALL
Judgement Date : 25 March, 2019

Allahabad High Court
Smt. Prabha Devi vs Geetesh Dwivedi on 25 March, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 830 of 2019
 

 
Petitioner :- Smt. Prabha Devi
 
Respondent :- Geetesh Dwivedi
 
Counsel for Petitioner :- Varun Dev Sharma
 

 
Hon'ble Manoj Kumar Gupta,J.

One week's further time is granted to take step to serve the respondent in compliance of order dated 8.2.2019.

Interim order is extended till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 25.3.2019

skv

 

 

 
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