Rajpal vs State Of U.P.And 2 Others
2019 Latest Caselaw 1581 ALL

Citation : 2019 Latest Caselaw 1581 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Rajpal vs State Of U.P.And 2 Others on 25 March, 2019

Bench: Ajit Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- APPLICATION U/S 482 No. - 10481 of 2019
 

 
Applicant :- Rajpal
 
Opposite Party :- State Of U.P.And 2 Others
 
Counsel for Applicant :- Rajesh Dwivedi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ajit Kumar,J.

Learned counsel for the applicant prays for withdrawal of the present application with liberty to file appropriate revision petition against the order impugned dated 13th February, 2019..

The application is accordingly dismissed as withdrawn with aforesaid liberty.

Order Date :- 25.3.2019

Sanjeev

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