Citation : 2019 Latest Caselaw 1549 ALL
Judgement Date : 25 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- APPLICATION U/S 482 No. - 10850 of 2019 Applicant :- Ram Sundar And 4 Others Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Ashok Kumar Rai Counsel for Opposite Party :- G.A. Hon'ble Dr. Kaushal Jayendra Thaker,J.
Sri Surendra Nath Tripathi-Advocate wants to file Vakalatnama on behalf of opposite party no. 2. He may do so in the Office.
It is stated by Sri Surendra Nath Tripathi-Advocate that parties had settled their dispute.
Put up/ list on 28.3.2019 as fresh. The parties shall remain present on 28.3.2019.
Order Date :- 25.3.2019
Mukesh
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