Citation : 2019 Latest Caselaw 1529 ALL
Judgement Date : 25 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- FIRST APPEAL FROM ORDER No. - 351 of 1997 Appellant :- Vushnu Kumar Respondent :- Dinesh Gautam And Others Counsel for Appellant :- A.K.Goyal Counsel for Respondent :- R. Chaddha,P.K. Singh Hon'ble Dr. Kaushal Jayendra Thaker,J.
As requested, list in the next cause list.
Order Date :- 25.3.2019
Mukesh
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