Anil Kumar Agarwal vs Shree Chunni Lal Agarwal ...
2019 Latest Caselaw 1523 ALL

Citation : 2019 Latest Caselaw 1523 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Anil Kumar Agarwal vs Shree Chunni Lal Agarwal ... on 25 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 2249 of 2019
 

 
Petitioner :- Anil Kumar Agarwal
 
Respondent :- Shree Chunni Lal Agarwal Dharamshala, Agra
 
Counsel for Petitioner :- Rajeev Kumar Upadhyay
 

 
Hon'ble Manoj Kumar Gupta,J.

Steps taken.

Office to proceed.

Interim order is extended till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 25.3.2019

skv

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