Mohammad Tahir vs State Of U.P., Through Its ...
2019 Latest Caselaw 1513 ALL

Citation : 2019 Latest Caselaw 1513 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Mohammad Tahir vs State Of U.P., Through Its ... on 25 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3383 of 2019
 

 
Petitioner :- Mohammad Tahir
 
Respondent :- State Of U.P., Through Its Secretary, Basic Education, Govt. Of U.P. At Lucknow, And 3 Others
 
Counsel for Petitioner :- Rajesh Sharma,Ashish Kumar Gaur
 
Counsel for Respondent :- C.S.C.,Amit Shukla
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, put up on 27.3.2019 in the additional cause list.

Order Date :- 25.3.2019

Pramod Tripathi

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