Union Of India And Others vs Smt. Ramashri And Others
2019 Latest Caselaw 1477 ALL

Citation : 2019 Latest Caselaw 1477 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Union Of India And Others vs Smt. Ramashri And Others on 25 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1848 of 2004
 

 
Appellant :- Union Of India and Others
 
Respondent :- Smt. Ramashri and Others
 
Counsel for Appellant :- N.P.Shukla,A.S.C.,Narendra Prasad Sharma,Piyush Tripathi
 
Counsel for Respondent :- M.P.Sarraf,Archana Singh,K.C.Sinha,Shreeprakash Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Ms.Archna Singh-Advocate has sought adjournment on the ground of illness. Counsel for appellant is present.

List on 22.4.2019.

Order Date :- 25.3.2019

Mukesh

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