Oriental Insurance Co Ltd vs Suresh Kumar Tyagi And Another
2019 Latest Caselaw 1469 ALL

Citation : 2019 Latest Caselaw 1469 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Oriental Insurance Co Ltd vs Suresh Kumar Tyagi And Another on 25 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1309 of 2004
 

 
Appellant :- Oriental Insurance Co Ltd
 
Respondent :- Surendra Kumar Tyagi And Another
 
Counsel for Appellant :- S.K. Mehrotra
 
Counsel for Respondent :- Nigamendra Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record and proceedings of the Tribunal so as to reach this Court on or before 22.4.2019.

Order Date :- 25.3.2019

Mukesh

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