Krishna Kaul vs D.D.C. And Others
2019 Latest Caselaw 1399 ALL

Citation : 2019 Latest Caselaw 1399 ALL
Judgement Date : 15 March, 2019

Allahabad High Court

Krishna Kaul vs D.D.C. And Others on 15 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 3118 of 1983
 

 
Petitioner :- Krishna Kaul
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- S.Irfan Ahmad,M.A.Siddiqui,S Irfan Ahmad
 
Counsel for Respondent :- Basir Ahmad Khan,C.S.C.,Masood Ahmad Khan,Mustaq Ahmad,Nizamuddin,R.A.Khan
 

 
Hon'ble Salil Kumar Rai,J.

List again in the next cause list.

Order Date :- 15.3.2019

Satyam

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