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Ramanand vs D.D.C. & Others
2019 Latest Caselaw 1397 ALL

Citation : 2019 Latest Caselaw 1397 ALL
Judgement Date : 15 March, 2019

Allahabad High Court
Ramanand vs D.D.C. & Others on 15 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 6285 of 1983
 

 
Petitioner :- Ramanand
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- A.R.Khan,Harsh Dev Srivastava
 
Counsel for Respondent :- H.S.Sahai,C.S.C.
 

 
Hon'ble Salil Kumar Rai,J.

It is reported that Sri H.S. Sahai, counsel for the respondents has died.

Issue card notice to the respondents to engage another counsel.

Order Date :- 15.3.2019

Satyam

 

 

 
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