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Ram Anjore & Others vs D.D.C.& Others
2019 Latest Caselaw 1396 ALL

Citation : 2019 Latest Caselaw 1396 ALL
Judgement Date : 15 March, 2019

Allahabad High Court
Ram Anjore & Others vs D.D.C.& Others on 15 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 6400 of 1983
 

 
Petitioner :- Ram Anjore & Others
 
Respondent :- D.D.C.& Others
 
Counsel for Petitioner :- H.S.Sahai
 
Counsel for Respondent :- C.S.C.,Avadhesh Kumar,Rakesh Kumar Srivastava,Sagheer Hasan,Sajid Raza,U S Sahai
 

 
Hon'ble Salil Kumar Rai,J.

It is reported that Sri H.S. Sahai, counsel for the petitioners has died.

Issue card notice to the petitioners to engage another counsel.

Order Date :- 15.3.2019

Satyam

 

 

 
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