Mohd.Basir Khan vs A.D.C.
2019 Latest Caselaw 1295 ALL

Citation : 2019 Latest Caselaw 1295 ALL
Judgement Date : 14 March, 2019

Allahabad High Court

Mohd.Basir Khan vs A.D.C. on 14 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 6605 of 1983
 

 
Petitioner :- Mohd.Basir Khan
 
Respondent :- A.D.C.
 
Counsel for Petitioner :- M.Arif Khan,Mohd. Hassain
 
Counsel for Respondent :- C.S.C.,S.M.Nasir
 

 
Hon'ble Salil Kumar Rai,J.

Steps have been taken.

Office to proceed.

Order Date :- 14.3.2019

Satyam

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