Smt. Pinki And Anr. vs State Of U.P. And Anr.
2019 Latest Caselaw 1290 ALL

Citation : 2019 Latest Caselaw 1290 ALL
Judgement Date : 14 March, 2019

Allahabad High Court

Smt. Pinki And Anr. vs State Of U.P. And Anr. on 14 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- CRIMINAL REVISION No. - 999 of 2019
 

 
Revisionist :- Smt. Pinki And Anr.
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- Sadhana Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of Sadhana Singh, learned counsel for the revisionist, put up on 29.3.2019 as fresh.

Order Date :- 14.3.2019

Masarrat

Download the LatestLaws.com Mobile App