National Insurance Co. Ltd. ... vs Krishna Nath Prandey And Others
2019 Latest Caselaw 1194 ALL

Citation : 2019 Latest Caselaw 1194 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

National Insurance Co. Ltd. ... vs Krishna Nath Prandey And Others on 13 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 524 of 1999
 

 
Appellant :- National Insurance Co. Ltd. Through Administrative Officer
 
Respondent :- Krishna Nath Prandey And Others
 
Counsel for Appellant :- M.S. Haq
 
Counsel for Respondent :- M.A.Qadeer
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice returnable on 16.4.2019.

Steps be taken immediately.

Order Date :- 13.3.2019

Mukesh

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