Tahira Tarannum vs State Of U.P. And 3 Others
2019 Latest Caselaw 1132 ALL

Citation : 2019 Latest Caselaw 1132 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Tahira Tarannum vs State Of U.P. And 3 Others on 13 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 31104 of 2016
 

 
Petitioner :- Tahira Tarannum
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Bal Mukund Chaturvedi,Prabhakar Awasthi,Pradeep Kumar Dwivedi
 
Counsel for Respondent :- C.S.C.,Ram Murti Tripathi,Syed Nadeem Ahmad
 

 
Hon'ble Prakash Padia,J.

Affidavits have already been exchanged between the contesting parties.

List on 30.3.2019 for final disposal.

Order Date :- 13.3.2019

Pramod Tripathi

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