Rajiv Lochan Misra And Another vs Collector Mainpuri And Others
2019 Latest Caselaw 1102 ALL

Citation : 2019 Latest Caselaw 1102 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Rajiv Lochan Misra And Another vs Collector Mainpuri And Others on 13 March, 2019

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- FIRST APPEAL No. - 883 of 1995
 

 
Appellant :- Rajiv Lochan Misra And Another
 
Respondent :- Collector Mainpuri And Others
 
Counsel for Appellant :- H.O.K.Srivastava
 
Counsel for Respondent :- P.K. Singhal,Ajit Singh Rana
 

 
Hon'ble Surya Prakash Kesarwani,J.

Partly allowed.

For orders, see my order of date passed in First Appeal No.892 of 1995 ( Vimal Kumar Misra v. Collector, Mainpuri and others).

Order Date :- 13.3.2019

Ak/

Download the LatestLaws.com Mobile App